Rajendra & Another vs State Of U.P.
2018 Latest Caselaw 3895 ALL

Citation : 2018 Latest Caselaw 3895 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Rajendra & Another vs State Of U.P. on 22 November, 2018

Bench: Ram Surat (Maurya), Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 5558 of 2010
 

 
Appellant :- Rajendra & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,M.J.Akhtar,Mahipal Singh,Pankaj Misra,V.P. Srivastava,Vivek K. Singh,Yogesh Srivastava
 
Counsel for Respondent :- Govt. Advocate,Amit Daga
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

List on 3rd December, 2018.

Order Date :- 22.11.2018

Masarrat

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