Bhagwan Deen vs State Of U.P.
2018 Latest Caselaw 3891 ALL

Citation : 2018 Latest Caselaw 3891 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Bhagwan Deen vs State Of U.P. on 22 November, 2018

Bench: Ram Surat (Maurya), Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 1431 of 1987
 

 
Appellant :- Bhagwan Deen
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Virendra Saran
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

List correctly showing the name of Sri Vinay Saran as counsel for the appellant.

Order Date :- 22.11.2018

Masarrat

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