Taxi @ Saleem vs State Of U.P.
2018 Latest Caselaw 3870 ALL

Citation : 2018 Latest Caselaw 3870 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Taxi @ Saleem vs State Of U.P. on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1494 of 2001
 

 
Appellant :- Taxi @ Saleem
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.K.Arora
 
Counsel for Respondent :- D.G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri K.K. Arora, learned counsel for appellant.

List peremptorily in the week commencing 03.12.2018.

Order Date :- 20.11.2018

A.K.Verma

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