Chhotey & Another vs State Of U.P.
2018 Latest Caselaw 3862 ALL

Citation : 2018 Latest Caselaw 3862 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Chhotey & Another vs State Of U.P. on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1517 of 2001
 

 
Appellant :- Chhotey & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,P.N.Misra
 
Counsel for Respondent :- Govt. Advocate,Dr.Arun Srivastava
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

L.C.R. stands received.

List in the next cause list along with records of Criminal Appeal No. 823 of 2001 as today particulars of the connected criminal appeal are shown in the cause list but the records thereof are not before the Court.

Order Date :- 20.11.2018

A.K.Verma

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