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Prem Pal & Others vs State Of U.P.
2018 Latest Caselaw 3860 ALL

Citation : 2018 Latest Caselaw 3860 ALL
Judgement Date : 20 November, 2018

Allahabad High Court
Prem Pal & Others vs State Of U.P. on 20 November, 2018
Bench: Pankaj Naqvi, Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1481 of 2001
 

 
Appellant :- Prem Pal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.S.Rajput
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

L.C.R. stands received.

Connect Criminal Appeal No. 1534 of 2001 with leading Criminal Appeal No. 1481 of 2001 and list in the next cause list.

Order Date :- 20.11.2018

A.K.Verma

 

 

 
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