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Jeeta vs State Of U.P.
2018 Latest Caselaw 3856 ALL

Citation : 2018 Latest Caselaw 3856 ALL
Judgement Date : 20 November, 2018

Allahabad High Court
Jeeta vs State Of U.P. on 20 November, 2018
Bench: Pankaj Naqvi, Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 932 of 2001
 

 
Appellant :- Jeeta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shree Prakash Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Shree Prakash Singh, learned counsel for appellant.

List peremptorily in the next cause list.

Order Date :- 20.11.2018

A.K.Verma

 

 

 
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