Mohan Lal And Ors. vs Ashok
2018 Latest Caselaw 3846 ALL

Citation : 2018 Latest Caselaw 3846 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Mohan Lal And Ors. vs Ashok on 20 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SECOND APPEAL No. - 44 of 2010
 
Appellant :- Mohan Lal And Ors.
 
Respondent :- Ashok
 
Counsel for Appellant :- Y.M.Singh
 
Counsel for Respondent :- Shrish Kumar Srivastava,Anoop Srivastav Ii,Chhatrapal Rawat,Jai Prakash Narayan Bajpa,Umesh Chandra Vishwakarma
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Y. M. Singh, learned counsel for the appellants is reported to be unwell today, therefore, the case is adjourned.

List on 29.11.2018.

Order Date :- 20.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App