Nand Kumar & 5 Others vs Murlidhar & 6 Others
2018 Latest Caselaw 3845 ALL

Citation : 2018 Latest Caselaw 3845 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Nand Kumar & 5 Others vs Murlidhar & 6 Others on 20 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SECOND APPEAL No. - 287 of 2016
 
Appellant :- Nand Kumar & 5 Others
 
Respondent :- Murlidhar & 6 Others
 
Counsel for Appellant :- Gopesh Tripathi
 
Counsel for Respondent :- Birendra Narain Shukla,Desh Deepak Verma,Ramesh Kumar Pathak
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the appellants has filed supplementary affidavit, the same is taken on record.

Learned counsel for the respondents may file reply to the said affidavit within ten days.

List this appeal in the week commencing 03.12.2018.

Interim order, if any, to continue till the next date of listing.

Order Date :- 20.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App