Balvir Singh vs Sumit Sharma
2018 Latest Caselaw 3844 ALL

Citation : 2018 Latest Caselaw 3844 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Balvir Singh vs Sumit Sharma on 20 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SECOND APPEAL No. - 305 of 2017
 
Appellant :- Balvir Singh
 
Respondent :- Sumit Sharma
 
Counsel for Appellant :- Mohiuddin Khan
 
Counsel for Respondent :- Arvind Kumar Verma,Mohd. Babar Khan,Ripu Daman Shahi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the appellant, list this appeal in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 20.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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