Asif Ali vs State Of U.P
2018 Latest Caselaw 3839 ALL

Citation : 2018 Latest Caselaw 3839 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Asif Ali vs State Of U.P on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5215 of 2003
 

 
Appellant :- Asif Ali
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Taha Bin Islam,A.C.Srivastava,Ghanshyam Yadav,Mohd Afzal,Sushil Shukla
 
Counsel for Respondent :- Govt. Advocate,Ajay Kumar Pandey,S.S. Shah,Satish Trivedi
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri Ajay Kumar Pandey, learned counsel for informant.

List in the additional cause list on 26.11.2018.

Learned counsel for the appellant is directed to inform this order in writing to Sri Ajay Kumar Pandey, learned counsel for informant forthwith.

Order Date :- 20.11.2018

A.K.Verma

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