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Kripal Singh & Others vs State Of U.P.
2018 Latest Caselaw 3838 ALL

Citation : 2018 Latest Caselaw 3838 ALL
Judgement Date : 20 November, 2018

Allahabad High Court
Kripal Singh & Others vs State Of U.P. on 20 November, 2018
Bench: Pankaj Naqvi, Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4871 of 2003
 

 
Appellant :- Kripal Singh & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dileep Kumar,Gopal S. Chaturvedi,Rajeev Gupta,Ramesh Singh,Vineet Pandey
 
Counsel for Respondent :- A.G.A.,K.D. Tiwari,P.C.Srivastava,P.K.Singh,Rajesh Kumar Mishra,Varinder Singh
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

List in the additional cause list on 28.01.2019.

This order has been passed in the presence of Sri Manmohan Mishra holding brief of Sri Dileep Kumar, learned counsel for appellants.

Order Date :- 20.11.2018

A.K.Verma

 

 

 
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