Indraz And Others vs State Of U.P.
2018 Latest Caselaw 3827 ALL

Citation : 2018 Latest Caselaw 3827 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Indraz And Others vs State Of U.P. on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 818 of 2005
 

 
Appellant :- Indraz And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.P. Srivastava,Manoj Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri Manoj Kumar, learned counsel for appellants.

List in the additional cause list on 30.01.2019.

Order Date :- 20.11.2018

A.K.Verma

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