E.S.I.C vs Moti Lal
2018 Latest Caselaw 3818 ALL

Citation : 2018 Latest Caselaw 3818 ALL
Judgement Date : 19 November, 2018

Allahabad High Court

E.S.I.C vs Moti Lal on 19 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 284 of 1994
 

 
Appellant :- E.S.I.C
 
Respondent :- Moti Lal
 
Counsel for Appellant :- Rajesh Tiwari, Pushkar Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On the request of Sri Rajesh Tiwari, learned counsel for the appellant, list on 29.11.2018.

Order Date :- 19.11.2018

Mukesh

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