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Rakambir vs State Of U.P.
2018 Latest Caselaw 3817 ALL

Citation : 2018 Latest Caselaw 3817 ALL
Judgement Date : 19 November, 2018

Allahabad High Court
Rakambir vs State Of U.P. on 19 November, 2018
Bench: Ramesh Sinha, Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL APPEAL No. - 3796 of 2015
 

 
Appellant :- Rakambir
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dileep Kumar,Rajrshi Gupta
 
Counsel for Respondent :- Govt.Advocate,R.B. Singh
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

Partly allowed.

For orders, see our order of date passed in Criminal Appeal No.3795 of 2015 (Salek Alias Seelak and 2 others vs. State of U.P. )

(Dinesh Kumar Singh-I, J.)    (Ramesh Sinha, J.)

Order Date :- 19.11.2018

AU

 

 

 
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