Sarif Ahmad Alias Munna vs Shahjad And 4 Others
2018 Latest Caselaw 3807 ALL

Citation : 2018 Latest Caselaw 3807 ALL
Judgement Date : 19 November, 2018

Allahabad High Court

Sarif Ahmad Alias Munna vs Shahjad And 4 Others on 19 November, 2018

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 8619 of 2018
 

 
Petitioner :- Sarif Ahmad Alias Munna
 
Respondent :- Shahjad And 4 Others
 
Counsel for Petitioner :- Shiv Sagar Singh
 

 
Hon'ble Manoj Misra,J.

On the request of learned counsel for the petitioner, list in the next cause list. It is made clear that no interim order has been passed.

Order Date :- 19.11.2018

Md Faisal

Download the LatestLaws.com Mobile App