Anuj And 4 Others vs State Of U.P. And 2 Others
2018 Latest Caselaw 3770 ALL

Citation : 2018 Latest Caselaw 3770 ALL
Judgement Date : 16 November, 2018

Allahabad High Court

Anuj And 4 Others vs State Of U.P. And 2 Others on 16 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 31977 of 2018
 

 
Petitioner :- Anuj And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kuldeep Singh Tomar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Put up on Monday i.e. 19.11.2018 as fresh.

Order Date :- 16.11.2018

A.K.Verma

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