Hari Om Pandey vs District Judge, Moradabad And ...
2018 Latest Caselaw 3744 ALL

Citation : 2018 Latest Caselaw 3744 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

Hari Om Pandey vs District Judge, Moradabad And ... on 15 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 66739 of 2008
 

 
Petitioner :- Hari Om Pandey
 
Respondent :- District Judge, Moradabad And Others
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- A.K. Mishra,B.N. Singh,S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by learned counsel appearing on behalf of State, list this matter on 26.11.2018.

Order Date :- 15.11.2018

Mukesh

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