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Omi @ Om Prakash vs State Of U.P.
2018 Latest Caselaw 3710 ALL

Citation : 2018 Latest Caselaw 3710 ALL
Judgement Date : 15 November, 2018

Allahabad High Court
Omi @ Om Prakash vs State Of U.P. on 15 November, 2018
Bench: Ram Surat (Maurya), Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 2079 of 1988
 

 
Appellant :- Omi @ Om Prakash
 
Respondent :- State Of U.P.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

As prayed, put up on 20.11.2018 as unlisted.

Order Date :- 15.11.2018

Masarrat

 

 

 
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