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Rajendra & Others vs State
2018 Latest Caselaw 3706 ALL

Citation : 2018 Latest Caselaw 3706 ALL
Judgement Date : 15 November, 2018

Allahabad High Court
Rajendra & Others vs State on 15 November, 2018
Bench: Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- CRIMINAL APPEAL No. - 1254 of 1982
 

 
Appellant :- Rajendra & Others
 
Respondent :- State
 
Counsel for Appellant :- T. Rathore,A.B.L.Gaur,Mahesh Chandra Joshi,R.K. Tripathi,T.A. Rathore
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

As prayed by learned counsel for the appellant, list in the next cause list.

Order Date :- 15.11.2018

A.K.Verma

 

 

 
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