New Okhla Industrial Development ... vs M/S. Tandon Construction Company
2018 Latest Caselaw 3683 ALL

Citation : 2018 Latest Caselaw 3683 ALL
Judgement Date : 14 November, 2018

Allahabad High Court

New Okhla Industrial Development ... vs M/S. Tandon Construction Company on 14 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 940 of 1996
 

 
Appellant :- New Okhla Industrial Development Authority
 
Respondent :- M/S. Tandon Construction Company
 
Counsel for Appellant :- U.S.Awasthi,Ramendra Pratap Singh,V.S. Awasthi
 
Counsel for Respondent :- Devendra Kishore,Devendra Kumar,Rakesh Ranjan Agarwal,Suyash Agarwal,Tarun Agrawal,Vivek Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 19.11.2018 at 2.00 p.m. so as to convey this Court whether the parties would like to avail alternative dispute redressal at Mediation & Conciliation Centre, High Court Allahabad as it is pending since 1996.

Order Date :- 14.11.2018

Mukesh

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