Mangal Ram vs State Of U.P. And 9 Others
2018 Latest Caselaw 3657 ALL

Citation : 2018 Latest Caselaw 3657 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Mangal Ram vs State Of U.P. And 9 Others on 13 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 403 of 2015
 

 
Appellant :- Mangal Ram
 
Respondent :- State Of U.P. And 9 Others
 
Counsel for Appellant :- Rahul Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Pursuant to this Court's order, notice was issued to respondent no. 9. Perused Office Report. Service is deemed sufficient.

List this appeal in the month of January, 2019.

Paper book be filed on or before 3rd January, 2019.

Order Date :- 13.11.2018

Mukesh

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