Shyam Singh Y & Another vs State Of U.P.
2018 Latest Caselaw 3646 ALL

Citation : 2018 Latest Caselaw 3646 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Shyam Singh Y & Another vs State Of U.P. on 13 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 768 of 2001
 

 
Appellant :- Shyam Singh Y & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.C. Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

List in the next cause list.

Office to ensure that when the matter is listed next the records of leading Criminal Appeal No. 932 of 2001 which are shown before the Court be also made available to the Court.

Order Date :- 13.11.2018

A.K.Verma

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