Suhil Kumar And Another vs State Of U.P.
2018 Latest Caselaw 3628 ALL

Citation : 2018 Latest Caselaw 3628 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Suhil Kumar And Another vs State Of U.P. on 13 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 565 of 2004
 
Revisionist :- Suhil Kumar And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Ajay Kumar Mishra,Manish Mani Sharma,Piyush Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

This Court has passed the order dated 25.10.2018 as under:-

"In compliance of order dated 12.7.2018 the office has sent notices to opposite party no. 2 and 3 and as per office report dated 9.8.2018 that report is still awaited.

List this revision in the week commencing 12.11.2018.

In the meantime the office shall file report."

The office has not filed any report in compliance of order dated 25.10.2018.

List this petition in the week commencing 26.11.2018.

In the meantime, the office shall file report in terms of earlier order dated 25.10.2018.

Order Date :- 13.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]