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Smt. Satya Prabha Devi And Another vs Smt. Kaushilya Devi And Others
2018 Latest Caselaw 3614 ALL

Citation : 2018 Latest Caselaw 3614 ALL
Judgement Date : 13 November, 2018

Allahabad High Court
Smt. Satya Prabha Devi And Another vs Smt. Kaushilya Devi And Others on 13 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 789 of 1984
 

 
Appellant :- Smt. Satya Prabha Devi And Another
 
Respondent :- Smt. Kaushilya Devi And Others
 
Counsel for Appellant :- Keshari Nath Tripathi,
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This appeal is of the year 1984.

Called in revised. None present to press this appeal.

Issue notice to the appellant and respondent to engage another counsel returnable at an early date.

Order Date :- 13.11.2018

Mukesh

 

 

 
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