Gaurav Singh vs State Of U.P.
2018 Latest Caselaw 3593 ALL

Citation : 2018 Latest Caselaw 3593 ALL
Judgement Date : 12 November, 2018

Allahabad High Court

Gaurav Singh vs State Of U.P. on 12 November, 2018

Bench: Rajiv Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5062 of 2017
 

 
Applicant :- Gaurav Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raju Kanaujia,Chandra Prakash Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajiv Gupta,J.

List this case in the week commencing 26.11.2018.

Order Date :- 12.11.2018

Abhishek

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