Hindalco Industries Limited vs State Of U.P. And 5 Ors.
2018 Latest Caselaw 3566 ALL

Citation : 2018 Latest Caselaw 3566 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Hindalco Industries Limited vs State Of U.P. And 5 Ors. on 2 November, 2018

Bench: Pankaj Mithal, Siddhartha Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 154 of 2016
 

 
Petitioner :- Hindalco Industries Limited
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Ritvik Upadhya,V.K. Upadhya
 
Counsel for Respondent :- C.S.C.,Shakti Dhar Dube
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Siddhartha Varma,J.

Allowed.

For orders see order of date kept on the record of Writ Tax No. 821 of 2015.

Order Date :- 2.11.2018

SKS

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