Afzal Ahmad vs State Of U.P. & Others
2018 Latest Caselaw 3565 ALL

Citation : 2018 Latest Caselaw 3565 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Afzal Ahmad vs State Of U.P. & Others on 2 November, 2018

Bench: Pankaj Mithal, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- SPECIAL APPEAL No. - 1970 of 2010
 

 
Appellant :- Afzal Ahmad
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- G.K. Singh,K.C.Kishan Srivastava,Kailash Nath Singh,Rajvendra Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,M.A. Ausaf,Mohammad Ali Ausaf,Yashwant Verma
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Vivek Kumar Birla,J.

Adjourned due to illness of Sri Kailash Nath Singh, learned counsel for the appellant.

Order Date :- 2.11.2018

SKS

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