Kantoo & Others vs The Collector
2018 Latest Caselaw 3562 ALL

Citation : 2018 Latest Caselaw 3562 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Kantoo & Others vs The Collector on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 260 of 1996
 

 
Appellant :- Kantoo & Others
 
Respondent :- The Collector
 
Counsel for Appellant :- D.K.Agarwal,A. Hajela,Devendra Kumar,Kr. R.C.Singh
 
Counsel for Respondent :- S.C.,Praveen Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Praveen Kumar, learned counsel for the respondent has sought adjournment on the ground of illness.

List in the week commencing 19.11.2018.

Order Date :- 2.11.2018

Mukesh

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