Executive Engineer, ... vs Manna Lal And Anr.
2018 Latest Caselaw 3553 ALL

Citation : 2018 Latest Caselaw 3553 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Executive Engineer, ... vs Manna Lal And Anr. on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 225 of 2014
 

 
Appellant :- Executive Engineer, U.P.S.I.D.C. Ltd.
 
Respondent :- Manna Lal And Anr.
 
Counsel for Appellant :- A.K. Saxena,G.P.Gupta
 
Counsel for Respondent :- T.N. Tiwari,Triloki Nath
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned counsel for the appellant, states that this appeal may be dismissed as withdrawn.

2. The appeal is accordingly dismissed as withdrawn.

3. Interim order, if any, stands vacated.

Order Date :- 2.11.2018

Mukesh

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