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Anjuli And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 3539 ALL

Citation : 2018 Latest Caselaw 3539 ALL
Judgement Date : 2 November, 2018

Allahabad High Court
Anjuli And Another vs State Of U.P. And 3 Others on 2 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36846 of 2018
 

 
Petitioner :- Anjuli And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Naresh Kumar Pal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners to appear before the concerned Marriage Registration Officer to get their marriage registered and place the marriage certificate on record on or before 20.11.2018 by way of supplementary affidavit.

List on 20.11.2018.

Meanwhile, issue notice to the private respondent.

Steps immediately.

It goes without saying that I have not stayed investigation nor arrest nor the FIR as that is not within the jurisdiction of this Court.

Order Date :- 2.11.2018

Mukesh

 

 

 
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