Akanksha And Another vs State Of U P And 3 Others
2018 Latest Caselaw 3538 ALL

Citation : 2018 Latest Caselaw 3538 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Akanksha And Another vs State Of U P And 3 Others on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36849 of 2018
 

 
Petitioner :- Akanksha And Another
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Siddharth Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners shall apply online application on or before 20.11.2018 for getting their marriage registered and the same be filed through supplementary affidavit annexing the complete copy of application.

List on 20.11.2018.

Order Date :- 2.11.2018

Mukesh

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