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Fazil Raza Khan vs State Of U.P. & Others
2018 Latest Caselaw 3519 ALL

Citation : 2018 Latest Caselaw 3519 ALL
Judgement Date : 1 November, 2018

Allahabad High Court
Fazil Raza Khan vs State Of U.P. & Others on 1 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 39349 of 2000
 

 
Petitioner :- Fazil Raza Khan
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Pankaj Naqvi,R.P.S. Chauhan,Vipin Sinha
 
Counsel for Respondent :- S.C.,Ramendra Asthana
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Fresh steps be taken.

List on 4.12.2018.

Order Date :- 1.11.2018

Mukesh

 

 

 
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