Bansh Gopal Singh vs State Of U.P. Thru' Secy. Home & ...
2018 Latest Caselaw 3517 ALL

Citation : 2018 Latest Caselaw 3517 ALL
Judgement Date : 1 November, 2018

Allahabad High Court

Bansh Gopal Singh vs State Of U.P. Thru' Secy. Home & ... on 1 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 61870 of 2005
 

 
Petitioner :- Bansh Gopal Singh
 
Respondent :- State Of U.P. Thru' Secy. Home & Others
 
Counsel for Petitioner :- D.D. Yadav,Afshan Shafaut
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to State to file their reply.

List on 12.11.2018.

Order Date :- 1.11.2018

Mukesh

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