Kabool Singh & Others vs State Of U.P. & Others
2018 Latest Caselaw 3514 ALL

Citation : 2018 Latest Caselaw 3514 ALL
Judgement Date : 1 November, 2018

Allahabad High Court

Kabool Singh & Others vs State Of U.P. & Others on 1 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 896 of 1992
 

 
Appellant :- Kabool Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- V.K. Gupta,Madan Mohan
 
Counsel for Respondent :- Shitla Prasad,Ashwani Kumar Mishra,Daya Shankar,Mahendra Pratap
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 19.11.2018.

Order Date :- 1.11.2018

Mukesh

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