Jamaluddin vs State Of U.P. & Others
2018 Latest Caselaw 3513 ALL

Citation : 2018 Latest Caselaw 3513 ALL
Judgement Date : 1 November, 2018

Allahabad High Court

Jamaluddin vs State Of U.P. & Others on 1 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 422 of 2011
 

 
Appellant :- Jamaluddin
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- S.M.N. Abbas Abedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri P.P. Chaudhary-Advocate appears for respondent no. 3 shall file paper book within a period of two weeks.

List in the month of January, 2019.

Order Date :- 1.11.2018

Mukesh

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