Vardhman Chandumal Jain vs Sarman Singh Alias Sarnam Singh
2018 Latest Caselaw 3512 ALL

Citation : 2018 Latest Caselaw 3512 ALL
Judgement Date : 1 November, 2018

Allahabad High Court

Vardhman Chandumal Jain vs Sarman Singh Alias Sarnam Singh on 1 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 669 of 2000
 

 
Appellant :- Vardhman Chandumal Jain
 
Respondent :- Sarman Singh Alias Sarnam Singh
 
Counsel for Appellant :- J. Nagar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

( Order on Application filed under Section 5 of Limitation Act)

1. Called in revised. None appeared to press this application.

2. Dismissed for want of prosecution.

Order Date :- 1.11.2018

Mukesh

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 669 of 2000

Appellant :- Vardhman Chandumal Jain

Respondent :- Sarman Singh Alias Sarnam Singh

Counsel for Appellant :- J. Nagar

Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Called in revised. None appeared to press this application.

2. Dismissed for want of prosecution.