M/S Kunj Forging Pvt. Ltd. And ... vs State Of U.P. And 2 Ors
2018 Latest Caselaw 963 ALL

Citation : 2018 Latest Caselaw 963 ALL
Judgement Date : 25 May, 2018

Allahabad High Court

M/S Kunj Forging Pvt. Ltd. And ... vs State Of U.P. And 2 Ors on 25 May, 2018

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 36326 of 2015
 

 
Applicant :- M/S Kunj Forging Pvt. Ltd. And Another
 
Opposite Party :- State Of U.P. And 2 Ors
 
Counsel for Applicant :- Shubham Agrawal
 
Counsel for Opposite Party :- G.A.,Ramesh Chandra Shukla
 

 
Hon'ble Umesh Chandra Srivastava,J.

On the case being taken up, no one is present on behalf of applicants and opposite party nos. 2 and 3 to press the application.

Learned A.G.A. for the State is present.

Accordingly, application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 25.5.2018

M/A.

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