Kalloo Alias Ashok & Ors. vs State
2018 Latest Caselaw 956 ALL

Citation : 2018 Latest Caselaw 956 ALL
Judgement Date : 25 May, 2018

Allahabad High Court

Kalloo Alias Ashok & Ors. vs State on 25 May, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 63
 

 
Case :- CRIMINAL APPEAL No. - 878 of 1989
 

 
Appellant :- Kalloo Alias Ashok & Ors.
 
Respondent :- State
 
Counsel for Appellant :- R.S. Tiwari,Vindhyachal Singh
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that he has filed a recall application on 23.5.2018 in registry but the same is not on record. Office is directed to trace out the same and place it on record.

Put up on 28.5.2018 as unlisted.

Order Date :- 25.5.2018

Gss

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