M/S Madan Petha Store vs Union Of India And 4 Others
2018 Latest Caselaw 910 ALL

Citation : 2018 Latest Caselaw 910 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

M/S Madan Petha Store vs Union Of India And 4 Others on 24 May, 2018

Bench: Krishna Murari, Ashok Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 11438 of 2018
 

 
Petitioner :- M/S Madan Petha Store
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Rahul Agarwal
 
Counsel for Respondent :- Rajnish Kumar Rai
 

 
Hon'ble Krishna Murari,J.

Hon'ble Ashok Kumar,J.

Sri Rajnish Kumar Rai, learned counsel for the respondent has sent illness-slip today. Learned counsel for the petitioner states that the matter is extremely urgent and requires immediate attention of the Court.

On his request, put up tomorrow.

Learned counsel for the petitioner shall give notice of this order to the learned counsel for the respondent.

Order Date :- 24.5.2018

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