Pankaj Kumar Verma vs State Of U.P. Thru ...
2018 Latest Caselaw 904 ALL

Citation : 2018 Latest Caselaw 904 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

Pankaj Kumar Verma vs State Of U.P. Thru ... on 24 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7111 of 2015
 
Petitioner :- Pankaj Kumar Verma
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- S.K. Verma
 
Counsel for Respondent :- C.S.C.,I.P. Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list in the second week of July, 2018 showing the name of Sri Rishab Kapoor, Advocate in the cause list as counsel for the opposite parties.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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