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Uma Shankar vs State Cane Service Authority ...
2018 Latest Caselaw 868 ALL

Citation : 2018 Latest Caselaw 868 ALL
Judgement Date : 24 May, 2018

Allahabad High Court
Uma Shankar vs State Cane Service Authority ... on 24 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 15121 of 2018
 
Petitioner :- Uma Shankar
 
Respondent :- State Cane Service Authority Thru.Chairman/Cane Commiss.&Ors
 
Counsel for Petitioner :- Yogendra Mishra,Dinesh Kumar Pandey
 
Counsel for Respondent :- K.S.Pawar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this case in the first week of July, 2018 as fresh.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan, J]

 

 

 
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