Citation : 2018 Latest Caselaw 866 ALL
Judgement Date : 24 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 15311 of 2018 Petitioner :- Raj Kishore Verma Respondent :- U.P. Power Corporation Ltd. Thru. Chairman & Anr. Counsel for Petitioner :- Rakesh Kumar Tiwari Counsel for Respondent :- Vikrant Raghuvanshi Hon'ble Rajesh Singh Chauhan,J.
Heard Sri Rajesh Kumar Tiwari, learned counsel for the petitioner.
Notices for opposite parties have been accepted by Sri Vikrant Raghuvanshi, learned counsel.
Let the counter affidavit be filed by the opposite parties within three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.
List in the second week of July, 2018, as fresh.
Order Date :- 24.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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