C/M Sri Shankaracharya Inter ... vs State Of U.P Thru Prin Secy ...
2018 Latest Caselaw 864 ALL

Citation : 2018 Latest Caselaw 864 ALL
Judgement Date : 24 May, 2018

Allahabad High Court

C/M Sri Shankaracharya Inter ... vs State Of U.P Thru Prin Secy ... on 24 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 4172 of 2018
 
Petitioner :- C/M Sri Shankaracharya Inter College Thru Vice President
 
Respondent :- State Of U.P Thru Prin Secy Secondary Edu Lko & Ors
 
Counsel for Petitioner :- Chandra Bhushan Pandey,Jai Singh,Rajat Gangwar
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the first week of July, 2018.

Order Date :- 24.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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