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Yogendra Alias Chhutku vs State Of U.P.
2018 Latest Caselaw 843 ALL

Citation : 2018 Latest Caselaw 843 ALL
Judgement Date : 23 May, 2018

Allahabad High Court
Yogendra Alias Chhutku vs State Of U.P. on 23 May, 2018
Bench: Shashi Kant Gupta, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 2307 of 2018
 

 
Appellant :- Yogendra Alias Chhutku
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajiv Lochan Shukla
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Sri Dinesh Mishra, Advocate, has filed vakalatnama on behalf of informant is taken on record.

List and connect with Cr. Appeal No. 891 of 2018 in the first week of July, 2018 showing the name of Sri Dinesh Mishra as counsel for the informant.

Order Date :- 23.5.2018

Gss

 

 

 
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