Anurag And Another vs U.O.I. Thru Secy.Ministry Of ...
2018 Latest Caselaw 829 ALL

Citation : 2018 Latest Caselaw 829 ALL
Judgement Date : 23 May, 2018

Allahabad High Court

Anurag And Another vs U.O.I. Thru Secy.Ministry Of ... on 23 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7631 of 2018
 
Petitioner :- Anurag And Another
 
Respondent :- U.O.I. Thru Secy.Ministry Of Human Resource Development&Ors.
 
Counsel for Petitioner :- Sanjay Kumar Singh,Smt. Durga Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.,Amit Kr. Singh Bhaduriya,Shivam Sharma
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this case on 29.05.2018 as fresh within first five cases.

Order Date :- 23.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App