Satya Pal Singh S/O Chandra Bali ... vs State Of U.P.
2018 Latest Caselaw 807 ALL

Citation : 2018 Latest Caselaw 807 ALL
Judgement Date : 22 May, 2018

Allahabad High Court

Satya Pal Singh S/O Chandra Bali ... vs State Of U.P. on 22 May, 2018

Bench: Prashant Kumar, Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 16
 

 
Case :- CRIMINAL APPEAL No. - 2090 of 2009
 

 
Appellant :- Satya Pal Singh S/O Chandra Bali Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nagendra Mohan,Anand Mohan,Ashok Pandey,Parmatma Prasad Singh,Rajendra Prasa Mishra,S.K. Singh Kalhans,Sharad Kumar Dixit,Sher Bahadur Yadav
 
Counsel for Respondent :- G.A.,Dhananjay Kumar Singh,Rohit Tripathi,Santosh Kumar Soni
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Dinesh Kumar Singh,J.

Mr. Sharad Dixit, Advocate has put in appearance on behalf of all the appellants by filing his 'Vakalatnama'. Let the same be taken on record.

As requested on behalf of the appellants, list in the 1st week of July, 2018 for final argument, reflecting the name of Shri Sharad Dixit as counsel for the appellants.

Order Date :- 22.5.2018

MVS Chauhan/-

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