Naushad vs State Of U.P.
2018 Latest Caselaw 806 ALL

Citation : 2018 Latest Caselaw 806 ALL
Judgement Date : 22 May, 2018

Allahabad High Court

Naushad vs State Of U.P. on 22 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 3415 of 2016
 

 
Appellant :- Naushad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shivniket Tripathi,Mohd Yushuf
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Vide order dated 19.12.2017 of this court, the matter was directed to be listed after six months. Six month's time has not yet expired but still the matter has been listed today in utter disregard to the order dated 19.12.2017.

Office is directed to explain under what circumstances the matter has been listed today.

List in the first week of July, 2018.

Order Date :- 22.5.2018

Gss

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