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Rajesh Kumar Mishra vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 785 ALL

Citation : 2018 Latest Caselaw 785 ALL
Judgement Date : 22 May, 2018

Allahabad High Court
Rajesh Kumar Mishra vs State Of U.P. Thru. Prin. Secy. ... on 22 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 14760 of 2018
 
Petitioner :- Rajesh Kumar Mishra
 
Respondent :- State Of U.P. Thru. Prin. Secy. Urban Planning & Anr.
 
Counsel for Petitioner :- Brijesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Dharmendra Kumar Dixit
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri B.K. Singh, learned counsel for the petitioner.

Notice for opposite party No.1 has been accepted by the office of the learned Chief Standing Counsel, Sri Asit Kumar Chaturvedi, learned Senior Advocate assisted by Sri Dharmendra Kumar Dixit, Advocate has put in appearance for opposite party No.2.

List/ put up this case on 29.05.2018 as fresh along with Writ Petition No.11232 (S/S) of 2017.

Order Date :- 22.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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