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Akhilesh Verma And Another vs State Of U.P. Thru ...
2018 Latest Caselaw 782 ALL

Citation : 2018 Latest Caselaw 782 ALL
Judgement Date : 22 May, 2018

Allahabad High Court
Akhilesh Verma And Another vs State Of U.P. Thru ... on 22 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6303 of 2018
 
Petitioner :- Akhilesh Verma And Another
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Rakesh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Shobhit Mohan Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Additional Chief Standing Counsel has filed counter affidavit on behalf of opposite party Nos.1, 2 & 4 today in the Court, the same is taken on record.

Learned counsel for the petitioners prays for and is granted one week's time to file the rejoinder affidavit.

List this case on 30.05.2018 as fresh.

Order Date :- 22.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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