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Om Prakash vs State Of U.P. And Another
2018 Latest Caselaw 761 ALL

Citation : 2018 Latest Caselaw 761 ALL
Judgement Date : 21 May, 2018

Allahabad High Court
Om Prakash vs State Of U.P. And Another on 21 May, 2018
Bench: Ramesh Sinha, Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11505 of 2015
 

 
Applicant :- Om Prakash
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohammad Khalid
 
Counsel for Opposite Party :- Govt. Advocate,Amit Mishra
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

Shri Mohammad Khalid, learned counsel for the applicant, Shri Gyan Prakash, learned counsel for C.B.I. and Shri Vikas Sahai, learned A.G.A. for the State are present.

As prayed, list in the next cause list.

(Dinesh Kumar Singh-I.,J.) (Ramesh Sinha,J.)

Order Date :- 21.5.2018

shiv

 

 

 
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